Onkar Nath Mishra S/O Awadh Ram ... vs State Of U.P. Thru Principal ...
2013 Latest Caselaw 1388 ALL

Citation : 2013 Latest Caselaw 1388 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Onkar Nath Mishra S/O Awadh Ram ... vs State Of U.P. Thru Principal ... on 26 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1155 of 2010
 

 
Petitioner :- Onkar Nath Mishra S/O Awadh Ram Mishra
 
Respondent :- State Of U.P. Thru Principal Secretary Secondary Education
 
Petitioner Counsel :- D.C. Tewari,Y.K. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Learned Standing counsel states that this writ petition be connected with Writ Petitions No. 3438 (S/S) of 2007,3180(S/S) of 2008,2066 (S/S)of 2009 and 2476(S/S) of 2009.

Learned counsel for the respondent has filed counter affidavit but without serving copy upon learned counsel for the petitioner as he is not available. It is kept on record.

As counsel has sent illness slip, list in the next cause list along with the records of above referred writ petitions.

Order Date :- 26.4.2013

SKS

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