Akhtar Husain vs State Of U.P. & Another
2013 Latest Caselaw 1379 ALL

Citation : 2013 Latest Caselaw 1379 ALL
Judgement Date : 26 April, 2013

Allahabad High Court

Akhtar Husain vs State Of U.P. & Another on 26 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 183 of 2013
 

 
Petitioner :- Akhtar Husain
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Dr. Gyan Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Let copy of complete file be given to the government Advocate.

List after one week.

Order Date :- 26.4.2013

A.Nigam

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