Smt.Shamim Fatima vs Smt. Mahmood Fatima
2013 Latest Caselaw 1355 ALL

Citation : 2013 Latest Caselaw 1355 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Smt.Shamim Fatima vs Smt. Mahmood Fatima on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 759 of 1996
 

 
Petitioner :- Smt.Shamim Fatima
 
Respondent :- Smt. Mahmood Fatima
 
Petitioner Counsel :- K.C. Saxena,H.M.Srivastava,Neeraj Sriastava,R.K.Gupta
 
Respondent Counsel :- G.N. Verma,Ch.Subhash Kr. Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Heard learned counsel for the appellant and the learned counsel appearing for respondent no. 1 in part.

As prayed by the learned counsel for the parties, put up on 1.5.2013 to enable them to bring judgments in support of their arguments.

Order Date :- 25.4.2013

P.P.

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