Bhujveer Singh vs State Of U.P. & Others
2013 Latest Caselaw 1342 ALL

Citation : 2013 Latest Caselaw 1342 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Bhujveer Singh vs State Of U.P. & Others on 25 April, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 17454 of 1998
 

 
Petitioner :- Bhujveer Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.L.Yadav,S. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The writ petition is listed before this Court under the heading of 'Old Cases'.

No one appears to press this writ petition.

The writ petition is lying dormant.

I have perused the record.

It seems that petitioner's purpose has been subserved and he has lost interest in pursuing the matter or the writ petition has become infructuous by efflux of time.

Accordingly, the writ petition is dismissed.

No order as to costs.

Order Date :- 25.4.2013

Gss

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