Bindeshwari Prasad Singh S/O ... vs State Of U.P. Thru Secy. Education ...
2013 Latest Caselaw 1338 ALL

Citation : 2013 Latest Caselaw 1338 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Bindeshwari Prasad Singh S/O ... vs State Of U.P. Thru Secy. Education ... on 25 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- REVIEW PETITION No. - 108 of 2009
 

 
Petitioner :- Bindeshwari Prasad Singh S/O Ganga Bux Singh
 
Respondent :- State Of U.P. Thru Secy. Education & Others ( S/S 1347/2004
 
Petitioner Counsel :- Mayankar Singh
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, the case is adjourned for today.

Order Date :- 25.4.2013

SKS

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