Gajraj Singh vs Smt. Rajeshwari
2013 Latest Caselaw 1336 ALL

Citation : 2013 Latest Caselaw 1336 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

Gajraj Singh vs Smt. Rajeshwari on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 89 of 2000
 

 
Petitioner :- Gajraj Singh
 
Respondent :- Smt. Rajeshwari
 
Petitioner Counsel :- S.M. Dayal
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Issue notice to the appellant to engage another counsel as the then counsel Sri S.M. Dayal is no more.

Order Date :- 25.4.2013

P.P.

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