Ram Baran Singh vs Commissioner Employees ...
2013 Latest Caselaw 133 ALL

Citation : 2013 Latest Caselaw 133 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Ram Baran Singh vs Commissioner Employees ... on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 6901 of 2013
 

 
Petitioner :- Ram Baran Singh
 
Respondent :- Commissioner Employees Compensation And Others
 
Petitioner Counsel :- Amit Kumar Sinha
 
Respondent Counsel :- S.C.
 

 
Hon'ble Mrs. Sunita Agarwal,J.

As prayed by the learned Standing Counsel, three weeks' time is allowed to file counter affidavit.

Office is to submit report as to whether any counsel has put in appearance on behalf of respondent no 2.

List after three weeks.

Interim order, granted earlier, shall continue to remain in operation till the next date of listing.

Order Date :- 2.4.2013

P.P.

Download the LatestLaws.com Mobile App