The Collector Azamgarh vs Kali Prasad Gupta
2013 Latest Caselaw 1321 ALL

Citation : 2013 Latest Caselaw 1321 ALL
Judgement Date : 25 April, 2013

Allahabad High Court

The Collector Azamgarh vs Kali Prasad Gupta on 25 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 60 of 1991
 

 
Petitioner :- The Collector Azamgarh
 
Respondent :- Kali Prasad Gupta
 
Petitioner Counsel :- A.P. Singh,S.C.
 
Respondent Counsel :- Ashok Kumar Verma
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel appearing for the appellant prays for and is allowed two weeks' time to verify as to whether the decree for recovery of Rs.8037/- has been executed or not.

List after two weeks.

Order Date :- 25.4.2013

P.P.

Download the LatestLaws.com Mobile App