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Jai Govind Prasad & Others vs Director Of Consolidation & ...
2013 Latest Caselaw 132 ALL

Citation : 2013 Latest Caselaw 132 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Jai Govind Prasad & Others vs Director Of Consolidation & ... on 2 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - A No. - 17484 of 1996
 
Petitioner :- Jai Govind Prasad & Others
 
Respondent :- Director Of Consolidation & Others
 
Petitioner Counsel :- D.Raj,Mohd Umar Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Restoration Application.

Cause shown is sufficient. The application is allowed. The order dated 7.11.2012 is recalled and the writ petition is restored to its original number.

Order Date :- 2.4.2013

OP

'

Case :- WRIT - A No. - 17484 of 1996

Petitioner :- Jai Govind Prasad & Others

Respondent :- Director Of Consolidation & Others

Petitioner Counsel :- D.Raj,Mohd Umar Khan

Respondent Counsel :- C.S.C.

Hon'ble Rajes Kumar,J.

The order dated 7.11.2012 is recalled and the writ petition is restored to its original number.

For order see order of date passed on restoration application.

Order Date :- 2.4.2013

OP

'

Case :- WRIT - A No. - 17484 of 1996

Petitioner :- Jai Govind Prasad & Others

Respondent :- Director Of Consolidation & Others

Petitioner Counsel :- D.Raj,Mohd Umar Khan

Respondent Counsel :- C.S.C.

Hon'ble Rajes Kumar,J.

List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench. 

Order Date :- 2.4.2013

OP

 

 

 
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