Shiv Sagar Bajpai vs State Of U.P.Through Secy.
2013 Latest Caselaw 131 ALL

Citation : 2013 Latest Caselaw 131 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Shiv Sagar Bajpai vs State Of U.P.Through Secy. on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 791 of 2002
 

 
Petitioner :- Shiv Sagar Bajpai
 
Respondent :- State Of U.P.Through Secy.
 
Petitioner Counsel :- Anurag Srivastava
 
Respondent Counsel :- S.B.Pandey,C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri Anurag Srivastava, learned counsel for the petitioner.

Order Date :- 2.4.2013

SKS

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