Rakesh Kumar Shukla vs State Of U.P.Through Secy.Nagar ...
2013 Latest Caselaw 130 ALL

Citation : 2013 Latest Caselaw 130 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Rakesh Kumar Shukla vs State Of U.P.Through Secy.Nagar ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1132 of 2002
 

 
Petitioner :- Rakesh Kumar Shukla
 
Respondent :- State Of U.P.Through Secy.Nagar Vikas And 3 Ors
 
Petitioner Counsel :- O.P.Srivastava
 
Respondent Counsel :- C.S.C.,R.K.Singh,Umeshwar Prasad Srivastav
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit filed on behalf of respondents no. 1 and 2 is taken on record and the delay in filing the same is condoned.

Application No. 4060 of 2003 stands allowed.

Order Date :- 2.4.2013

SKS

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