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Dr. Prabhakar Dubey vs Principal Secretary, Home, U.P., ...
2013 Latest Caselaw 1298 ALL

Citation : 2013 Latest Caselaw 1298 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Dr. Prabhakar Dubey vs Principal Secretary, Home, U.P., ... on 24 April, 2013
Bench: Abdul Mateen, Ashwani Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- MISC. BENCH No. - 6382 of 2010
 

 
Petitioner :- Dr. Prabhakar Dubey
 
Respondent :- Principal Secretary, Home, U.P., Lucknow & Others
 
Petitioner Counsel :- Upendra Nath Mishra,Kshemendra Shukla
 
Respondent Counsel :- G.A.
 

 
Hon'ble Abdul Mateen,J.

Hon'ble Ashwani Kumar Singh,J.

Petition called out. Neither learned counsel for the petitioners is present nor there is any request to adjourn/pass over the case on his behalf. 

Accordingly, the petition is dismissed for non-prosecution. Interim order, if any, is vacated.

Order Date :- 24.4.2013

kvg/-

 

 

 
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