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Ram Bilas vs Allahabad Bank
2013 Latest Caselaw 1297 ALL

Citation : 2013 Latest Caselaw 1297 ALL
Judgement Date : 24 April, 2013

Allahabad High Court
Ram Bilas vs Allahabad Bank on 24 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2754 of 1993
 

 
Petitioner :- Ram Bilas
 
Respondent :- Allahabad Bank
 
Petitioner Counsel :- P.K. Khare,Satish Sharma
 
Respondent Counsel :- Mohd. Abid Ali,Lalit Shukla
 

 
Hon'ble Pankaj Mithal,J.

As prayed on behalf of Sri Lalit Shukla, learned counsel for the respondent Bank, the case is adjourned for today.

Order Date :- 24.4.2013

SKS

 

 

 
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