Hasan Ashghar {N-State} vs The District Inspector Of Schools ...
2013 Latest Caselaw 1292 ALL

Citation : 2013 Latest Caselaw 1292 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Hasan Ashghar {N-State} vs The District Inspector Of Schools ... on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 12093 of 1990
 

 
Petitioner :- Hasan Ashghar {N-State}
 
Respondent :- The District Inspector Of Schools Faizabad And Others
 
Petitioner Counsel :- A Mannan,Amir Hasan,Ram Lakhan Verma
 
Respondent Counsel :- C S C
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to sanction leave of Ram Lakhan Verma, learned counsel for the petitioner.

Order Date :- 24.4.2013

SKS

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