Sushil Chandra Dubey vs State Of U.P. And Others
2013 Latest Caselaw 129 ALL

Citation : 2013 Latest Caselaw 129 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Sushil Chandra Dubey vs State Of U.P. And Others on 2 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 19502 of 2006
 

 
Petitioner :- Sushil Chandra Dubey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jyoti Goswami,A.S.Dewakar,Dinesh Chandra Mishra
 
Respondent Counsel :- C.S.C.,R.A.Akhtar
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Dinesh Chandra Mishra, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 2.4.2013

P.P.

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