Ashok Kumar Verma And Others vs Commissioner And Others
2013 Latest Caselaw 1287 ALL

Citation : 2013 Latest Caselaw 1287 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Ashok Kumar Verma And Others vs Commissioner And Others on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 21741 of 2012
 

 
Petitioner :- Ashok Kumar Verma And Others
 
Respondent :- Commissioner And Others
 
Petitioner Counsel :- K. Ajit
 
Respondent Counsel :- C.S.C.,Sudhanshu Pandey
 

 
Hon'ble Rajes Kumar,J.

Counter and rejoinder affidavits have been exchanged. List in the next cause list. Till then, interim order shall continue.

Order Date :- 24.4.2013

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Ashok Kumar Verma And Others vs Commissioner And Others
2013 Latest Caselaw 1287 ALL

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Ashok Kumar Verma And Others vs Commissioner And Others2013 Latest Caselaw 1287 ALL

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Ashok Kumar Verma And Others vs Commissioner And Others
2013 Latest Caselaw 1287 ALL