Santosh Kumar vs Presiding Officer Industrial ...
2013 Latest Caselaw 1286 ALL

Citation : 2013 Latest Caselaw 1286 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Santosh Kumar vs Presiding Officer Industrial ... on 24 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- MISC. SINGLE No. - 6159 of 2007
 

 
Petitioner :- Santosh Kumar
 
Respondent :- Presiding Officer Industrial Tribunal Lko.And 2 Os.
 
Petitioner Counsel :- Jitendra Singh
 
Respondent Counsel :- C.S.C.,R.K.Trivedi
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner states that the writ petition no. 6260 of 2007 Smt. Shabnam Vs. State has wrongly been tagged with this writ petition. The correct number of the writ petition which is to be tagged is 6160(MS) of 2007.

In view of the above, office is directed to delink the writ petition no. 6260 of 2007 from this writ petition and to list it along with writ petition no. 6160 (MS) of 2007 in the next cause list.

Order Date :- 24.4.2013

SKS

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