Archana Singh vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 1280 ALL

Citation : 2013 Latest Caselaw 1280 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Archana Singh vs State Of U.P.& 6 Ors. on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20899 of 2013
 

 
Petitioner :- Archana Singh
 
Respondent :- State Of U.P.& 6 Ors.
 
Petitioner Counsel :- Prem Shanker,Raj Kumar Tiwari
 
Respondent Counsel :- C.S.C.,Rajesh Khare
 

 
Hon'ble Rajes Kumar,J.

In the order dated 16.4.2013 wherever the word B.A. is mentioned, the same should be read as B.Sc.

The application is allowed.

Order Date :- 24.4.2013

Download the LatestLaws.com Mobile App