Rajan Singh vs State Of U.P. And 3 Others
2013 Latest Caselaw 1271 ALL

Citation : 2013 Latest Caselaw 1271 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Rajan Singh vs State Of U.P. And 3 Others on 24 April, 2013

Bench: Kalimullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 22530 of 2013
 

 
Petitioner :- Rajan Singh
 
Respondent :- State Of U.P. And 3 Others
 
Petitioner Counsel :- Vishal Jaiswal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Kalimullah Khan,J.

Heard learned counsel for the petitioner and learned A.G.A., who has accepted notice on behalf of respondent nos.1, 2 and 3.

Issue notice to respondent nos.2, 3 and 4 to produce the corpus, Rajan Singh, in the Court on 07.05.2013.

Steps be taken within three days.

List this case on 07.5.2013.

A copy of this order shall be given to learned A.G.A. forthwith for compliance.

Order Date :- 24.4.2013

m.a.

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