Mukhalal vs State Of U.P. And Others
2013 Latest Caselaw 1260 ALL

Citation : 2013 Latest Caselaw 1260 ALL
Judgement Date : 24 April, 2013

Allahabad High Court

Mukhalal vs State Of U.P. And Others on 24 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 16702 of 2013
 

 
Petitioner :- Mukhalal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Saxena
 
Respondent Counsel :- C.S.C.,A.P. Tiwari,K.K.Tiwari
 

 
Hon'ble Rajes Kumar,J.

As prayed, put up on Monday (29.4.2013) before the appropriate Bench as fresh.

Order Date :- 24.4.2013

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