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Nikhiddi vs State Of U.P. And Anr.
2013 Latest Caselaw 125 ALL

Citation : 2013 Latest Caselaw 125 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Nikhiddi vs State Of U.P. And Anr. on 2 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 101 of 2013
 

 
Petitioner :- Nikhiddi
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- T.N. Tiwari
 

 
Hon'ble Rajes Kumar,J.

As prayed, two months time is allowed to pay the Court fee.

List after two months.

Order Date :- 2.4.2013

OP

 

 

 
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