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U.I.I. Co. vs D. Devi
2013 Latest Caselaw 124 ALL

Citation : 2013 Latest Caselaw 124 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

U.I.I. Co. vs D. Devi on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 784 of 1991
 

 
Petitioner :- U.I.I. Co.
 
Respondent :- D. Devi
 
Petitioner Counsel :- Vineet Saran
 

 
Hon'ble Rajes Kumar,J.

It is informed that one of the counsels for the appellant has been elevated to the Bench and another is dead.

Office is directed to issue notice to the appellant to engage another counsel.

Order Date :- 2.4.2013

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U.I.I. Co. vs D. Devi
2013 Latest Caselaw 124 ALL

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U.I.I. Co. vs D. Devi2013 Latest Caselaw 124 ALL

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U.I.I. Co. vs D. Devi
2013 Latest Caselaw 124 ALL