Ram Kishan vs State Of U.P. & Others
2013 Latest Caselaw 1233 ALL

Citation : 2013 Latest Caselaw 1233 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ram Kishan vs State Of U.P. & Others on 23 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 968 of 2008
 

 
Petitioner :- Ram Kishan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Akhilesh Srivastava
 
Respondent Counsel :- Govt. Advocate,Raghvendra Kumar Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present and submits that a Government Appeal No. 476 of 2008 is pending against the same judgment.

Office to put up this revision along with Government Appeal No. 476 of 2008 by the next date fixed.

List this matter in the next cause list.

Order Date :- 23.4.2013

Monika

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