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Dev Pal Singh vs State Of U.P.
2013 Latest Caselaw 1211 ALL

Citation : 2013 Latest Caselaw 1211 ALL
Judgement Date : 23 April, 2013

Allahabad High Court
Dev Pal Singh vs State Of U.P. on 23 April, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 2391 of 2005
 

 
Petitioner :- Dev Pal Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Kumar Khanna
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

List this matter before the appropriate Bench after seeking nomination which Hon'ble the Chief Justice Vinod Prasad, J is not a member.

Order Date :- 23.4.2013

Priyanka

 

 

 
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