Smt. Saroj & Others vs State Of U.P. & Another
2013 Latest Caselaw 121 ALL

Citation : 2013 Latest Caselaw 121 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Smt. Saroj & Others vs State Of U.P. & Another on 2 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 262 of 2010
 

 
Petitioner :- Smt. Saroj & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- L.C. Mishra
 
Respondent Counsel :- Govt. Advocate,Rajeev Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

Learned A.G.A. is present.

List this matter peremptorily in the next cause list.

Order Date :- 2.4.2013

Monika

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