Citation : 2013 Latest Caselaw 1209 ALL
Judgement Date : 23 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- MISC. SINGLE No. - 382 of 2013 Petitioner :- Smt. Malti Singh Respondent :- State Of U.P. Thru Secy. Home Deptt. Govt. Of U.P. & Others Petitioner Counsel :- Balram Yadav Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
None has put in appearance for the petitioner.
Case has been listed on the judicial side, because the steps have not been filed for service of the respondents.
Let steps be filed within one week from today.
If the needful is not done within one week, this petition would be deemed to be dismissed for want of prosecution.
Order Date :- 23.4.2013
A.Nigam
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