Smt. Shalu Pandey vs Sri Karuna Shanker Dwivedi And ...
2013 Latest Caselaw 1204 ALL

Citation : 2013 Latest Caselaw 1204 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Smt. Shalu Pandey vs Sri Karuna Shanker Dwivedi And ... on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 98 of 2013
 

 
Petitioner :- Smt. Shalu Pandey
 
Respondent :- Sri Karuna Shanker Dwivedi And Ors.
 
Petitioner Counsel :- Akash Dikshit
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let affidavit be filed by the deponent that no complaint has been made by the respondents in regard to the alleged marriage of the detenue and the deponent.

State is also required to seek instructions in the matter.

List on 29.4.2013.

Order Date :- 23.4.2013

A.Nigam

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