The C/M, Bisara Inter College, ... vs State Of U.P. & Others
2013 Latest Caselaw 1201 ALL

Citation : 2013 Latest Caselaw 1201 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

The C/M, Bisara Inter College, ... vs State Of U.P. & Others on 23 April, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 25095 of 1997
 

 
Petitioner :- The C/M, Bisara Inter College, Bisara , Aligarh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.N. Tiwari
 
Respondent Counsel :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised, no one appears to press this petition. This case has been repeatedly adjourned i.e. on 8.4.2013 and 15.4.2013.

In the interest of justice adverse order is deferred.

List this case in the next Cause List within top ten cases.

Order Date :- 23.4.2013

ssm

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