Ghulam Gaisul Bara @ Mustafa vs State Of U.P. & Another
2013 Latest Caselaw 1199 ALL

Citation : 2013 Latest Caselaw 1199 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ghulam Gaisul Bara @ Mustafa vs State Of U.P. & Another on 23 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 987 of 2008
 

 
Petitioner :- Ghulam Gaisul Bara @ Mustafa
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- N.I. Jafri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Learned A.G.A. is also present.

Let the progress report of the trial of the juvenile be called for within ten days.

List this matter after two weeks for further hearing.

Order Date :- 23.4.2013

Monika

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