Ibnul Hasan vs State Of U.P. And 2 Others
2013 Latest Caselaw 1195 ALL

Citation : 2013 Latest Caselaw 1195 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Ibnul Hasan vs State Of U.P. And 2 Others on 23 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10686 of 2013
 

 
Petitioner :- Ibnul Hasan
 
Respondent :- State Of U.P. And 2 Others
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail cancellation application moved by the applicant before this Court.

The first bail cancellation application of the applicant was disposed of by Hon'ble Kalimullah Khan, J. vide His order dated 04.07.2012.

List along with the record of first bail cancellation application in the next cause list before the appropriate Court.

Order Date :- 23.4.2013

M/A.

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