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Upendra Lal vs State Of U.P. Thru Secy. ...
2013 Latest Caselaw 119 ALL

Citation : 2013 Latest Caselaw 119 ALL
Judgement Date : 2 April, 2013

Allahabad High Court
Upendra Lal vs State Of U.P. Thru Secy. ... on 2 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3342 of 2007
 

 
Petitioner :- Upendra Lal
 
Respondent :- State Of U.P. Thru Secy. Cooperative & 3 Ors.
 
Petitioner Counsel :- Rakesh K. Chaudhary,Ran Mrityunjai Singh,Shashi Dhar Srivastava,Sudeep Seth
 
Respondent Counsel :- C.S.C.,A.K.Chaturvedi,A.Srivastava,Sanjay Kumar
 

 
Hon'ble Pankaj Mithal,J.

As a last opportunity,  a week further time  and no more is allowed to the respondent for filing supplementary counter affidavit.

List immediately thereafter.

Order Date :- 2.4.2013

R.U.

 

 

 
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