Smt. Saraswati Devi vs State Of U.P., & Anr.
2013 Latest Caselaw 1187 ALL

Citation : 2013 Latest Caselaw 1187 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Smt. Saraswati Devi vs State Of U.P., & Anr. on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 68 of 2010
 

 
Petitioner :- Smt. Saraswati Devi
 
Respondent :- State Of U.P., & Anr.
 
Petitioner Counsel :- Rajiva Dubey
 
Respondent Counsel :- G.A.,Ashutosh Singh
 

 
Hon'ble Ajai Lamba,J.

In view of illness slip filed on behalf of learned counsel for the petitioner, this case is adjourned.

List on 14.5.2013. However, it is made clear that no further adjournment would be given.

Order Date :- 23.4.2013

A.Nigam

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