Babu Lal Rathore vs The State Of U.P And Anr.
2013 Latest Caselaw 1183 ALL

Citation : 2013 Latest Caselaw 1183 ALL
Judgement Date : 23 April, 2013

Allahabad High Court

Babu Lal Rathore vs The State Of U.P And Anr. on 23 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 407 CR.P.C. No. - 8 of 2013
 

 
Petitioner :- Babu Lal Rathore
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- R.A Khan
 
Respondent Counsel :- Govt. Advocate,Vikas Chandra Dwivedi
 

 
Hon'ble Ajai Lamba,J.

Order dated 09.4.2013 has not been complied with by the Presiding Officer of the court concerned.

Comments have not been received.

Registrar of the court is directed to sent reminder to the court concerned.

The court concerned shall also give an explanation as to under what circumstances comments have not been sent to this court and order at issue has not been complied with.

List on 13.5.2013.

Stay to continue till the next date of listing.

Order Date :- 23.4.2013

A.Nigam

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