Umesh Chandra Gupta vs Food Corporation Of India Thr Its ...
2013 Latest Caselaw 1168 ALL

Citation : 2013 Latest Caselaw 1168 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Umesh Chandra Gupta vs Food Corporation Of India Thr Its ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5099 of 1991
 

 
Petitioner :- Umesh Chandra Gupta
 
Respondent :- Food Corporation Of India Thr Its M.D./Chairman & Others
 
Petitioner Counsel :- R.S.Pandey
 
Respondent Counsel :- A.N.Verma,Km. Veena Sinha,P.N. Mathur
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner is not possessed of the relevant regulations. He prays for and is allowed a week's time for the purpose.

List thereafter.

Order Date :- 22.4.2013

SKS

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