C/M National Inter College ... vs Joint Director Of Education, ...
2013 Latest Caselaw 1164 ALL

Citation : 2013 Latest Caselaw 1164 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

C/M National Inter College ... vs Joint Director Of Education, ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3597 of 2009
 

 
Petitioner :- C/M National Inter College Fatehpur, Barabanki Thru Manager
 
Respondent :- Joint Director Of Education, Navam Mandal, Faizabad & Others
 
Petitioner Counsel :- Neerav Chitravanshi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

List in the next cause list.

Stay order granted earlier shall remain in operation till then.

Order Date :- 22.4.2013

SKS

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