Rakesh Tripathi vs C/M Ram Ajor Mishra Inter College ...
2013 Latest Caselaw 1163 ALL

Citation : 2013 Latest Caselaw 1163 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Rakesh Tripathi vs C/M Ram Ajor Mishra Inter College ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5685 of 1996
 

 
Petitioner :- Rakesh Tripathi
 
Respondent :- C/M Ram Ajor Mishra Inter College And Others
 
Petitioner Counsel :- H.G.S. Parihar,Mohd.Yusuf,Pankaj Bajpai,Pt S Chandra,Ratnesh Lal,S. Mohd. Ali
 
Respondent Counsel :- C.S.C.,J.P.Singh,M.K.Pandey
 

 
Hon'ble Pankaj Mithal,J.

Sri Kuldeep Pati Tripathi has filed his vakalatnama on behalf of the petitioner and submits that the writ petition survives and it is to be heard on merits.

He prays for time for preparation of the case.

As prayed, list in the next cause list showing the name of Sri Kuldeep Pati Tripathi, as counsel for the petitioner.

Order Date :- 22.4.2013

SKS

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