Smt. Chandrawati vs Munna Lal & Others
2013 Latest Caselaw 1162 ALL

Citation : 2013 Latest Caselaw 1162 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Smt. Chandrawati vs Munna Lal & Others on 22 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 773 of 1999
 

 
Petitioner :- Smt. Chandrawati
 
Respondent :- Munna Lal & Others
 
Petitioner Counsel :- Rajeshji Verma,Indresen Singh Tomar,S.P. Lal
 
Respondent Counsel :- N.S.Chaudhary,Anshu Chaudhary,J.P. Srivastava
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Passed over on the illness slip of Sri Rajeshji Verma, learned counsel for the appellant.

List in the next cause list.

Order Date :- 22.4.2013

P.P.

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