Maheshwar Dayal Sahi {N-State} vs Bahraich District Coop. Bank Ltd. ...
2013 Latest Caselaw 1161 ALL

Citation : 2013 Latest Caselaw 1161 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Maheshwar Dayal Sahi {N-State} vs Bahraich District Coop. Bank Ltd. ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 11321 of 1990
 

 
Petitioner :- Maheshwar Dayal Sahi {N-State}
 
Respondent :- Bahraich District Coop. Bank Ltd. And Ors.
 
Petitioner Counsel :- Dr. L.P. Misra
 
Respondent Counsel :- P.K. Khare
 

 
Hon'ble Pankaj Mithal,J.

A counter affidavit to the writ petition is on record.

Learned counsel for the petitioner does not possess a copy of the same. She may obtain a copy and file rejoinder affidavit within a period of two weeks.

List thereafter.

Order Date :- 22.4.2013

SKS

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