Ramesh & 24 Others vs Indian Institute Of Management ...
2013 Latest Caselaw 116 ALL

Citation : 2013 Latest Caselaw 116 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Ramesh & 24 Others vs Indian Institute Of Management ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3309 of 2000
 

 
Petitioner :- Ramesh & 24 Others
 
Respondent :- Indian Institute Of Management Through Director & 2 Others
 
Petitioner Counsel :- A.R. Masoodi,Anand Dubey,Nakul Dubey,Rahul Dubey,Ram Janam Chaudhary
 
Respondent Counsel :- C.S.C.,Anant Tewari,Dhuruv Mathur,J.N. Mathur
 

 
Hon'ble Pankaj Mithal,J.

On the request made on behalf of the respondents, list in the next cause list.

Order Date :- 2.4.2013

SKS

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