Vivek Dwivedi S/O Sri Ravindra ... vs State Of U P Thru. Secy. Secondary ...
2013 Latest Caselaw 1145 ALL

Citation : 2013 Latest Caselaw 1145 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Vivek Dwivedi S/O Sri Ravindra ... vs State Of U P Thru. Secy. Secondary ... on 22 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 384 of 2010
 

 
Petitioner :- Vivek Dwivedi S/O Sri Ravindra Nath Dwivedi (At:02:00 P.M.)
 
Respondent :- State Of U P Thru. Secy. Secondary Education And Ors.
 
Petitioner Counsel :- Ramesh Pandey,Ajay Pratap Singh
 
Respondent Counsel :- C.S.C.,Pawan Kumar Pandey
 

 
Hon'ble Pankaj Mithal,J.

Pursuant to the order dated 3.7.2012 the Director Education (Secondary) U.P., Lucknow has passed an order on 28.12.2012. The said order has been challenged by the petitioner by means of writ petition no. 1962 (S/S) of 2013.

In view of the above, let all these writ petitions be listed along with the aforesaid writ petitions in the next cause list.

Order Date :- 22.4.2013

SKS

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