Vijai Sen Yadav vs State Of U.P.
2013 Latest Caselaw 1136 ALL

Citation : 2013 Latest Caselaw 1136 ALL
Judgement Date : 22 April, 2013

Allahabad High Court

Vijai Sen Yadav vs State Of U.P. on 22 April, 2013

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1707 of 2011
 

 
Petitioner :- Vijai Sen Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Atul Verma,Hari Krishna Verma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Partly allowed vide our order of date passed on separate sheets, contained in Criminal Appeal No.1055 of 2011.

Order Date :- 22.4.2013

MH/-

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