Rangi Lal Verma vs Basic Shiksha Adhikari,Gonda.& ...
2013 Latest Caselaw 112 ALL

Citation : 2013 Latest Caselaw 112 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Rangi Lal Verma vs Basic Shiksha Adhikari,Gonda.& ... on 2 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 673 of 2001
 

 
Petitioner :- Rangi Lal Verma
 
Respondent :- Basic Shiksha Adhikari,Gonda.& Another.
 
Petitioner Counsel :- C.B.Verma,Jai Prakash Yadav,O P Srivastava,Pt. S. Chandra,Rakesh Pathak
 
Respondent Counsel :- S.B. Pandey,Ghaus Beg,S. Singh
 

 
Hon'ble Pankaj Mithal,J.

Petitioner is directed to file rejoinder affidavit within three weeks in reply to the counter affidavit filed on behalf of respondent no. 1 as well as respondent no. 2.

List thereafter.

Order Date :- 2.4.2013

SKS

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