Sri Kishun vs Ram Adhar
2013 Latest Caselaw 1101 ALL

Citation : 2013 Latest Caselaw 1101 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Sri Kishun vs Ram Adhar on 18 April, 2013

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 127 of 1991
 

 
Petitioner :- Sri Kishun
 
Respondent :- Ram Adhar
 
Petitioner Counsel :- R.N. Singh,S.N. Singh
 
Respondent Counsel :- R.N. Rai
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Learned counsel for the appellant prays for and is allowed two weeks' time to seek instructions in the matter, as the matter is an old one.

List after two weeks.

Order Date :- 18.4.2013

P.P.

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