Smt. Jyoti Belur vs C.B.I. Thru' Inspector
2013 Latest Caselaw 110 ALL

Citation : 2013 Latest Caselaw 110 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Smt. Jyoti Belur vs C.B.I. Thru' Inspector on 2 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2708 of 2010
 

 
Petitioner :- Smt. Jyoti Belur
 
Respondent :- C.B.I. Thru' Inspector
 
Petitioner Counsel :- B.B. Suri,A.K.Awasthi,Manish Tiwary,R.K. Awasthi
 
Respondent Counsel :- A.G.A.,Nazrul Islam Jafri
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent mention slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

As the revision pertains to years 2010 and the proceedings of the lower court are held-up on account of pendency of this revision, it is requested that learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 2.4.2013

Monika

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