Jai Singh vs State Of U.P.
2013 Latest Caselaw 1099 ALL

Citation : 2013 Latest Caselaw 1099 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Jai Singh vs State Of U.P. on 18 April, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10542 of 2013
 

 
Petitioner :- Jai Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajiv Gupta,Dileep Kumar,Rajrshi Gupta
 
Respondent Counsel :- Govt. Advocate,Ashutosh Pratap Singh
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was rejected by Hon'ble S.C. Agarwal, J. vide His order dated 19.11.2012.

List along with the record of first bail application in the next cause list before the appropriate Court.

Order Date :- 18.4.2013

M/A.

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