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Ram Kendra Singh vs Registrar Cooperative Societies ...
2013 Latest Caselaw 1094 ALL

Citation : 2013 Latest Caselaw 1094 ALL
Judgement Date : 18 April, 2013

Allahabad High Court
Ram Kendra Singh vs Registrar Cooperative Societies ... on 18 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 9073 of 1993
 

 
Petitioner :- Ram Kendra Singh
 
Respondent :- Registrar Cooperative Societies Lucknow & Others
 
Petitioner Counsel :- Gyanendra Singh Sikarwar
 
Respondent Counsel :- C S C
 

 
Hon'ble Pankaj Mithal,J.

Ms. Alka Verma, learned counsel appearing in the connected writ petition No. 8073 (S/S) of 1993 seeks an adjournment as her file is not traceable.

Since both the matters are connected, let both the petitions appear again in the next cause list. 

Order Date :- 18.4.2013

SKS

 

 

 
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