Kulendra Singh vs U.P.State Electricity Board
2013 Latest Caselaw 1093 ALL

Citation : 2013 Latest Caselaw 1093 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Kulendra Singh vs U.P.State Electricity Board on 18 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6291 of 1999
 

 
Petitioner :- Kulendra Singh
 
Respondent :- U.P.State Electricity Board
 
Petitioner Counsel :- Amitabh Misra,Girish Chandra Verma
 
Respondent Counsel :- N.K.Pandey,Raja Ram Rawat,Sanchit S. Asthana
 

 
Hon'ble Pankaj Mithal,J.

Heard learned counsel for the parties.

The amendment sought is of formal nature.

It is accordingly allowed.

Amendment Application No. 28497 of 2013 is allowed.

Order Date :- 18.4.2013

SKS

Download the LatestLaws.com Mobile App