Cholamandalam M.S. General ... vs Smt. Sunita Gupta And Others
2013 Latest Caselaw 109 ALL

Citation : 2013 Latest Caselaw 109 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Cholamandalam M.S. General ... vs Smt. Sunita Gupta And Others on 2 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 332 of 2013
 

 
Petitioner :- Cholamandalam M.S. General Insurance Co. Ltd.
 
Respondent :- Smt. Sunita Gupta And Others
 
Petitioner Counsel :- Pranjal Mehrotra
 
Respondent Counsel :- H.P. Dube
 

 
Hon'ble Rajes Kumar,J.

Respondent nos. 1 to 3 is represent by Sri H.P. Dubey, Advocate. Notices have been sent to respondent nos. 4, 5 and 6 but till date no one has put in appearance.

List after six weeks.

Office is directed to give fresh report about the service of notice. Office is also directed to give report whether the statutory amount has been remitted back to the concerned Tribunal or not.

Order Date :- 2.4.2013

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