Anis Ahmad vs State Of U.P. & Others
2013 Latest Caselaw 1089 ALL

Citation : 2013 Latest Caselaw 1089 ALL
Judgement Date : 18 April, 2013

Allahabad High Court

Anis Ahmad vs State Of U.P. & Others on 18 April, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 4 of 2008
 

 
Petitioner :- Anis Ahmad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Z.H. Hanfi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised.

Office to put up this criminal revision along with Criminal Appeal No. 7051 of 2007 in the next cause list.

List this matter in the next cause list.

Order Date :- 18.4.2013

Monika

Download the LatestLaws.com Mobile App