Pujari vs State Of U.P.
2013 Latest Caselaw 108 ALL

Citation : 2013 Latest Caselaw 108 ALL
Judgement Date : 2 April, 2013

Allahabad High Court

Pujari vs State Of U.P. on 2 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 468 of 2013
 

 
Petitioner :- Pujari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.M. Mohsin Zaidi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Appeal is admitted.

Requisition the lower court record.

List this case for hearing after one month, alongwith Criminal Appeal Nos.352 of 2013 and 432 of 2013.

Order Date :- 2.4.2013

A.Nigam

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